Rajasthan High Court - Jodhpur
Dharmendra Patel vs The Rajasthan Para Medical Council, ... on 23 March, 2022
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 1205/2022
Mahendra
----Petitioner
Versus
State of Rajasthan & Ors.
----Respondents
Connected With
1. S.B. Civil Writ Petition No. 2179/2021
2. S.B. Civil Writ Petition No. 2180/2021
3. S.B. Civil Writ Petition No. 3054/2021
4. S.B. Civil Writ Petition No. 3891/2021
5. S.B. Civil Writ Petition No. 4104/2021
6. S.B. Civil Writ Petition No. 4412/2021
7. S.B. Civil Writ Petition No. 1129/2022
8. S.B. Civil Writ Petition No. 1548/2022
For Petitioner(s) : Mr. Manoj Bhandari, Sr. Advocate with
Mr. Mohit Choudhary.
Mr. Pallav Sharma, Mr. H.R. Bishnoi.
Mr. Hapuram, Mr. Y.P. Khilleree.
For Respondent(s) : Mr. K.S. Rajpurohit, AAG with
Mr. Shreyansh Mehta.
Mr. D.S. Beniwal.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 23/03/2022 Learned counsel appearing for respondent- University and Para Medical Council submits that reply to petition in CWP No.1205/2022 has been filed. They pray for time to either adopt the said reply in CWP No.1129/2022 or file the same by the next date.
List the petitions on 05.04.2022 alongwith SBCWP No.3914/2021 : Neha Vishnoi vs. The Rajasthan Para Medical Council, Jaipur.
Interim order, wherever in currency, is extended till then.
(ARUN BHANSALI),J 58 to 66-DJ/-
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