Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16A(1)] [Section 16A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16A(1)(d) in The M.P. General Provident Fund Rules, 1955

(d)[ meeting the expenditure in connection with Hajyatra [or Teertha Yatra] [Inserted by Notification No. G-25/9/98/C/IV, dated 2-9-1998.] of the subscriber.]