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State of Uttar Pradesh - Section

Section 5 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

5. Members of Gram Sabha [Section 5, U.P. Panchayat Raj Act, 1947].

- Every person, whose name is for the time being is included in the electoral roll of the Gram Sabha, shall be a member of that Gram Sabha.Note - Now it has been omitted by U.P. Act No. 9 of 1994, Section 5.