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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Assam - Subsection

Section 18(g) in The Dibrugarh University Act, 1965

(g)to make provisions for the emoluments, duties and terms and conditions of service of the teachers of he University and the employees of the constituent Colleges, after taking into consideration the recommendations of the Post-Graduate Board in this regard, as the case may be,