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Delhi High Court - Orders

Centre For Vocational And ... vs Welgrow Travels Pvt. Ltd on 18 January, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~18
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         RFA 576/2022 & CM APPL. No. 49332/2022
                                     CENTRE FOR VOCATIONAL AND ENTREPRENEURSHIP
                                     STUDIES, FORMERLY KNOWN AS IIPM
                                                                                 ..... Appellant
                                                  Through: Mr. Samyak Jain, Advocate

                                                                           versus

                                     WELGROW TRAVELS PVT. LTD.                                                             ..... Respondent
                                                                           Through:                None.

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 18.01.2024 It is informed on behalf of the petitioner that despite service, the respondent is not appearing in the instant matter.

Issue Court notice to respondent, returnable on 24th April, 2024 before the Registrar for completion of pleadings.

CHANDRA DHARI SINGH, J JANUARY 18, 2024 rk/ av Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 21:40:35