Delhi High Court - Orders
Centre For Vocational And ... vs Welgrow Travels Pvt. Ltd on 18 January, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 576/2022 & CM APPL. No. 49332/2022
CENTRE FOR VOCATIONAL AND ENTREPRENEURSHIP
STUDIES, FORMERLY KNOWN AS IIPM
..... Appellant
Through: Mr. Samyak Jain, Advocate
versus
WELGROW TRAVELS PVT. LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 18.01.2024 It is informed on behalf of the petitioner that despite service, the respondent is not appearing in the instant matter.
Issue Court notice to respondent, returnable on 24th April, 2024 before the Registrar for completion of pleadings.
CHANDRA DHARI SINGH, J JANUARY 18, 2024 rk/ av Click here to check corrigendum, if any This is a digitally signed order.
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