Madhya Pradesh High Court
District Collector State Of M.P. And ... vs Kalu And Anr. on 30 September, 2014
1 Writ Appeals No.833 to 836 and 838 to 841 of 2013 QQJEnglé Ms. Mini Ravindran, learned Deputy Government Advocate for appellant / State. Heard on application seeking condonation of delay in filing the appeal. Issue notice of this application to the respondent(s) on
payment of PF within a week. (Shantanu Kemkar) (Jarat Kumar Jain) Judge Judge rcp