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Madhya Pradesh High Court

District Collector State Of M.P. And ... vs Kalu And Anr. on 30 September, 2014

1

Writ Appeals No.833 to 836 and 838 to 841 of 2013
QQJEnglé
Ms. Mini Ravindran, learned Deputy Government Advocate

for appellant / State.

Heard on application seeking condonation of delay in filing
the appeal.

Issue notice of this application to the respondent(s) on

payment of PF within a week. (Shantanu Kemkar) (Jarat Kumar Jain) Judge Judge rcp