Madhya Pradesh High Court
Sudhir @ Kannu Mahade vs The State Of Madhya Pradesh on 18 September, 2017
MCRC-9432-2017 (SUDHIR @ KANNU MAHADE Vs THE STA TE 0F MADHYA PRADESH) 18-09-20 17 Shri Somil Ekadi, learned counsel for the applicant. Smt. Mamta Shandilya, learned Public Prosecutor for the respondent/State.
Learned counsel for the applicant prays for time. List after two weeks, as prayed for. (ROHIT ARYA) JUDGE jyoti