Calcutta High Court (Appellete Side)
Indian Power Corporation Ltd. (Ipcl) vs Jefferies India Pvt. Ltd. & Anr on 17 May, 2023
17.05.2023 167,168 IN THE HIGH COURT AT CALCUTTA ss CIVIL REVISIONAL JURISDICTION APPELLATE SIDE C.O. 900 of 2022 C.O. 904 of 2022 Indian Power Corporation Ltd. (IPCL) versus Jefferies India Pvt. Ltd. & anr.
Mr. Debnath Ghosh Mr. Sushovit Dutt Mujumder Ms. Pubali Sinha Chowdhury ... for the opposite parties None appears on behalf of the petitioner Mr. Debnath Ghosh, learned Advocate appears on behalf of the opposite parties.
For ends of justice, the matter stands adjourned.
Let the matter appear after two weeks on reopening after ensuing summer vacation under the heading "Hearing".
(Bivas Pattanayak, J.)