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State of Uttar Pradesh - Section

Section 14 in The United Provinces Private Forests Act, 1948

14. Management of the forest.

- The forest for which an approved working plan exists will be managed by the owner himself according to the prescriptions made in such working plan, with the assistance of such trained staff as may be prescribed in the working plan and under the superintendence of the Forest Officer. No deviation from the prescriptions of the working plan will be permitted without the previous sanction of the Forest Officer.