Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Odisha - Subsection Section 30(4) in The Orissa Stamp Rules, 1952 (4)The person verifying shall specify by reference to the numbered paragraph; of the pleading what he verifies of his own knowledge and what he verifies upon information received and believed to be true.
