The provisions of the Bihar Police Manual, the Bihar Service Code, the Bihar Travelling Allowance Rules or any Pension Rules, the Government Service Conduct Rules or any other Rules or orders made or issued, from time to time by the State Government regarding conditions of service of the servants of the State Government shall mutatis mutandis apply to the members of the service in respect of those matters which are not covered by these Rules or the Rules made by the Inspector-General of Police under Section 22.
