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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2)(xi) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(xi)perform such other functions as the State Government may, by order, assign to the District Magistrate in this behalf, from time to time.