Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(e) in National Institute of Design Act, 2014 (e)[ "Fund", in relation to any Institute, means the Fund of such Institute as maintained under section 23;] [Substituted by Act No. 38 of 2019, dated 29.11.2019.]
