Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Assam - Subsection Section 5(2) in The Assam Agricultural Service Rules, 1980 (2)By promotion in accordance with Rules 12 and 13 to the cadre of Additional Director, Joint Director, Deputy Director and Sub-divisional Agricultural Officer.
