Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (3)One-third of General Council including the Chairperson, fraction being rounded off to the next higher number, shall be the quorum for a meeting of the Council.
