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[Cites 0, Cited by 0] [Section 104(3)] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(3)(iii) in The Central Motor Vehicles Rules, 1989

(iii)the area of the reflectors referred to above shall not be less than 28.5 sq. cm. in the case of trailers with overall length exceeding 6 metres and shall not be less than 7 sq.cm. in case of other trailers.]