Section 19(3) in The Group 'D' Employees Service (U.P.) Rules, 1985

[Cites 0, Cited by 0] [Section 19] [Entire Act]

(3)In making selection the Selection Committee shall give weight-age to the retrenched employees awarding marks in the following manner :

(i)	For the first complete year :	5 marks,
(ii)	For the next and every completed year of service :	5 marks.
Provided that the maximum marks awarded to a retrenchedemployee under this sub-rule shall not exceed.	15 marks.

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