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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(5) in Sardar Patel University Act, 1955

(5)to establish, maintain and manage colleges, [University Departments] [These words were substituted for the word 'departments' by Gujarat 8 of 1966, Section 5(1).] or practising schools and institutions attached to colleges, [University Departments] [These words were substituted for the word 'departments' by Gujarat 8 of 1966, Section 5(1).] or schools for the purposes of practical work, experiment, research or preparatory instruction and institutes of research or specialized studies;