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State of Uttar Pradesh - Section

Section 16 in The U.P. Private Forests Rules, 1950

16. Publication of orders issued under Section 27 (1).

- A copy of the order issued sub-section (1) of Section 27 shall be affixed at the headquarters of the tahsil in which the areas to which such order appertains is situate and also at some place of public resort at or in the neighbourhood of such area.