Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 32] [Entire Act] Union of India - Subsection Section 32(4) in The Indian Partnership Act, 1932 (4)Notices under sub-section (3) may be given by the retired partner or by any partner of the reconstituted firm.
