Bombay High Court
Shayona Developers A Partnership Firm ... vs Babubhai Chhanabhai Patel And Ors on 25 February, 2022
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
(44)-AO- St.3158 & 291-2019 aw IA St.17471-21 & CAA St.7432 & 345-2019.doc
25.02.2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
CIVIL APPELLATE JURISDICTION
signed by
MOHAMMAD
MOHAMMAD NAJEEB
NAJEEB MOHAMMAD
MOHAMMAD QAYYUM
QAYYUM Date:
2022.02.25
17:28:55
+0530 Appeal from Order Stamp No. 3158 / 2019
Alongwith
Interim Application Stamp No. 17471 / 2021
and
Civil Application (CAA) Stamp No. 7432 / 2019
in
Appeal from Order Stamp No. 3158 / 2019
Shri. Sandip Laxman Patel and Ors. ... Appellants
Versus
Babubhai Chhanabhai Patel (Deceased) Thr. LRS.
Shri. Mukesh Babubhai Patel and Ors. ... Respondents
Alongwith
Appeal from Order No. 291 / 2019
Alongwith
Civil Application (CAA) No. 345 / 2019
in
Appeal from Order No. 291 / 2019
Shayona Developers A Partnership Firm and Ors. ... Appellants
Versus
Babubhai Chhanabhai Patel and Ors. ... Respondents
****
Ms. Rukamini Khairnar i/by Mr. P.D. Joshi, Advocate for the
Appellants.
Mr. Siddhant Rai i/by H.S. Venegavkar, Advocate for Respondent
No.13.
****
Najeeb 1/2
(44)-AO- St.3158 & 291-2019 aw IA St.17471-21 & CAA St.7432 & 345-2019.doc
25.02.2022
CORAM : SANDEEP K. SHINDE, J.
DATE : 25th FEBRUARY, 2022. P.C.
1. Learned Counsel for the Appellants in Appeal from Order Stamp No. 3158/2019, seeks time.
2. None appears for the Appellants in Appeal from Order No. 291/2019.
3. List both the appeals for further consideration on 23 rd March, 2022.
(SANDEEP K. SHINDE, J.) Najeeb 2/2