Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Arunachal Pradesh - Subsection Section 124(a) in The Arunachal Pradesh Goods and Services Tax Act, 2017 (a)without reasonable cause fails to furnish such information or return as may be required under that section, or
