Supreme Court - Daily Orders
Chandrakant Devjibhai Patel vs Vijaya Bank on 8 September, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.38 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23254/2014
(Arising out of impugned final judgment and order dated 08/05/2014
in LPA No. 299/2013 in SCA No. 11135/2001 passed by the High Court
of Gujarat at Ahmedabad)
CHANDRAKANT DEVJIBHAI PATEL Petitioner(s)
VERSUS
VIJAYA BANK Respondent(s)
(With prayer for interim relief)
Date : 08/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Ms. Meenakshi Arora,Sr.Adv.
Mr. David Rao,Adv.
Mr. Prashant Kumar,Adv.
For M/s. AP & J Chambers
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no merit in this petition. The Special Leave Petition is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2014.09.09
16:50:36 IST
Reason: