Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(71) in West Bengal Municipal (Building) Rules, 2007

(71)"to construct a building with its grammatical variation means—
(i)to construct a new building, or
(ii)to re-construct a building, or
(iii)to convert a building or any part of a building, not being a flat or block, into a flat or block;