Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 170 in Rajasthan Land Revenue Act 1956 170. Offer of holding to other persons. - Upon the vacation of or ejectment from a holding under section 169, the same shall be available for and may be offered to another person for being admitted be as the tenant thereof in accordance with law.
