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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rohit Kumar Chaudhary vs . Hpseb Ltd. on 30 June, 2022

Bench: Sabina, Satyen Vaidya

Rohit Kumar Chaudhary vs. HPSEB Ltd.

CWP No.6273 of 2021 .

30.06.2022 Present: Mr. Naveen K. Bhardwaj, Advocate, for the petitioner.

Mr. Anil God, Advocate, for the respondent.

Learned counsel for the respondent seeks more time to file reply.

List again on 11.11.2022.

( Sabina ) Judge ( Satyen Vaidya ) June 30, 2022 (KS) Judge ::: Downloaded on - 30/06/2022 20:05:21 :::CIS