Himachal Pradesh High Court
Rohit Kumar Chaudhary vs . Hpseb Ltd. on 30 June, 2022
Bench: Sabina, Satyen Vaidya
Rohit Kumar Chaudhary vs. HPSEB Ltd.
CWP No.6273 of 2021 .
30.06.2022 Present: Mr. Naveen K. Bhardwaj, Advocate, for the petitioner.
Mr. Anil God, Advocate, for the respondent.
Learned counsel for the respondent seeks more time to file reply.
List again on 11.11.2022.
( Sabina ) Judge ( Satyen Vaidya ) June 30, 2022 (KS) Judge ::: Downloaded on - 30/06/2022 20:05:21 :::CIS