Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(6)(b) in The Delhi Electricity Control Order, 1959 (b)on discontinuing the supply to communicate to the Chief Commissioner within 48 hours' notice of the discontinuance, the circumstances in which he has done so; and