Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(c) in Conduct of Elections Rules, 1961

(c)permit any candidate or his election agent or counting agent to take a copy of, or extract from, such return in Form 23-B.]