Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Karnataka - Subsection Section 7(a) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 (a)for the journey in respect of assuming office, to the City of Bangalore, from his usual place of residence in the State, if it is outside the City, and
