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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(iv) in Punjab Urban Planning and Development Building Rules, 2018

(iv)the partial completion certificate to SCO's (shop- cum- office) or shops may be granted subject to the condition that construction of ground floor is completed along with public safety measure;