Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Haryana - Subsection Section 17(3) in Haryana Rural Employment Guarantee Scheme, 2007 (3)The unemployment allowance payable to, the household of an applicant shall be sanctioned and disbursed by the Gram Panchayat and paid in cash.
