Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(2) in The Energy Conservation Act, 2001 (2)The Fund shall be utilised for meeting the expenses—(a)of the designated agency in the discharge of its functions;(b)for the objects and purposes authorised by or under this Act.
