Section 22(1) in The West Bengal Panchayat Act, 1957
(1)Every Gram Panchayat shall hold a meeting at least once in a month at such time and such place within the local limits of the Gram Sabha concerned as the Adhyaksha may fix :Provided that the Adhyaksha when required in writing by one-third of the members of the Gram Panchayat to call a meeting shall do so within seven days, failing which the members aforesaid may, after informing the prescribed authority in writing, call a meeting after giving seven clear days' notice to the Adhyaksha and the other members of the Gram Panchayat.
