Himachal Pradesh High Court
Tulsi Ram And Another vs . Amin Chand And on 19 October, 2023
Tulsi Ram and another Vs. Amin Chand and another .
RSA No. 250 of 2022 19.10.2023 Present: Mr. Romesh Verma, Sr. Advocate, with Mr. Hitesh Thakur, Advocate, for the appellant.
Mr. Praveen Chauhan, Advocate, for the respondent.
of CMP No. 11900 of 2022 List for consideration after a period of three rt weeks, as prayed for.
RSA No. 250 of 2022 Record has been received. Let the matter be listed for admission and hearing after a period of three weeks.
(Rakesh Kainthla) Judge October 19, 2023 (Chander) ::: Downloaded on - 19/10/2023 20:42:15 :::CIS