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[Cites 0, Cited by 0] [Section 727] [Entire Act]

Bengal Presidency - Subsection

Section 727(b) in Police Regulations, Bengal , 1943

(b)The full strength of a Police Guard of Honour for the dignitary specified in (i) of clause (a) above should be 3 Sub-Inspectors, 6 head constables, 6 naiks, 135 constables and for the dignitaries specified in (ii) and (iii) of clause (a) above 2 Sub-Inspectors, 4 head constables, 4 naiks, 90 constables. The Guard should invariably be under the command of an officer not below the rank of Deputy Superintendent of Police. The strength of Guard of Honour for (iv) and (v) above will be 1 Sub-Inspector, 2 head constables, 2 naiks and 45 constables under the command of an officer not below the rank of Inspector.