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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(a)"In these rules, unless the context otherwise requires" Act means the Private Security Agencies (Regulation) Act, 2005 (Central Act No. 29 of 2005).