Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 644 in The Companies Act, 1956

644. Repeal of Acts specified in Schedule XII .-

The enactments mentioned in Schedule XII are hereby repealed.