Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act] State of Uttar Pradesh - Subsection Section 52(1)(a) in The U.P. Water Supply and Sewerage Act, 1975 (a)where the area is covered by the water supply services of Jal Sansthan, a water tax; and