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Punjab-Haryana High Court

State Through District Manager Pswc vs Gagandeep Singh And Another on 15 October, 2024

                                            Neutral Citation No:=2024:PHHC:134828




            IN THE HIGH COURT OF PUNJAB AND HARYANA
                               AT CHANDIGARH

252                                                 CRR-1483-2016(O&M)
                                                    Date of Decision: 15.10.2024


STATE THROUGH DISTRICT MANAGER PSWC ....Petitioner

                                      VERSUS

GAGANDEEP SINGH AND ANOTHER                                    ....Respondents

CORAM : HON'BLE MRS. JUSTICE MANISHA BATRA

Present :       None for the petitioner.

                Mr. Tajender K. Joshi, Advocate for respondent no.1.

MANISHA BATRA, J. (Oral)

1. There is no representation on behalf of the petitioner despite the fact that the matter has been passed over twice. A perusal of records shows that even on the last date of hearing, none had appeared on his behalf. It appears that the petitioner is not interested to pursue the matter.

2. Accordingly, the present petition is dismissed for non-prosecu- tion. Pending applications, if any, also stand disposed of.

( MANISHA BATRA ) 15.10.2024 JUDGE Deepak Patwal

1. Whether speaking/reasoned : Yes/No

2. Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 20-10-2024 09:53:16 :::