Punjab-Haryana High Court
State Through District Manager Pswc vs Gagandeep Singh And Another on 15 October, 2024
Neutral Citation No:=2024:PHHC:134828
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
252 CRR-1483-2016(O&M)
Date of Decision: 15.10.2024
STATE THROUGH DISTRICT MANAGER PSWC ....Petitioner
VERSUS
GAGANDEEP SINGH AND ANOTHER ....Respondents
CORAM : HON'BLE MRS. JUSTICE MANISHA BATRA
Present : None for the petitioner.
Mr. Tajender K. Joshi, Advocate for respondent no.1.
MANISHA BATRA, J. (Oral)
1. There is no representation on behalf of the petitioner despite the fact that the matter has been passed over twice. A perusal of records shows that even on the last date of hearing, none had appeared on his behalf. It appears that the petitioner is not interested to pursue the matter.
2. Accordingly, the present petition is dismissed for non-prosecu- tion. Pending applications, if any, also stand disposed of.
( MANISHA BATRA ) 15.10.2024 JUDGE Deepak Patwal
1. Whether speaking/reasoned : Yes/No
2. Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 20-10-2024 09:53:16 :::