Section 17A(1)(b) in The Jammu and Kashmir General Sales Tax Act, 1962

[Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act]

(b)wilfully fails to furnish the return as required under sub-section (1) or (2) or by a notice under sub-section (3) of section 7 of the Act; or

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