Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 29 in The M.P. Gram Panchayats (Accounts) Rules, 1999

29. Opening balances to be brought forward.

- The previous years closing balances, as appearing in the balance sheet of the preceding year shall be brought forward as the opening balances for the current year in red ink.