Section 5(2)(xx) in The Rabindra Mukta Vidyalaya Act, 2001
(xx)to make service regulations for the personnel related administration of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] and for the proper management of the functions of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.] including welfare measures for the staff of the [Council] [Word substituted for the word 'Vidyalaya' by W.B. Act 13 of 2006.];