Section 17(b) in The Goa Ground Water Regulation Act, 2002
(b)obstructs the Ground Water Officer or any other person authorised by him to exercise any powers under this Act, he shall be punishable-(i)for the first offence, with fine which may extend to rupees one thousand; and(B)For illegal sinking/construction and/or use of wells and/or transportation of water and/or polluting and contaminating ground water:(ii)for the second and subsequent offence, with fine which may extend to rupees two thousand, every time.
