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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(5)(b) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(b)dearness pay, if any, which may be admissible to the officer at the time of retirement or death :