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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(3)(a) in Gujarat Rural Debtors' Relief Act, 1976

(a)in the case of a local authority which is a gram panchayat or a nagar panchayat, the Secretary of the panchayat;