Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(1) in The Delhi Minimum Wages Rules, 1950 (1)If a member of the Committee, or the Board fails to attend three consecutive meetings, he shall subject to the provisions of sub-rule (2) cease to be a member thereof.
