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State of Punjab - Section

Section 32 in Punjab State Aid to Industries Act, 1935

32. Subsidies.

- [A subsidy to a cottage industry or a village industry for any purpose and a subsidy to any other industry for the conduct of research or for purchase of machinery may be granted by the [State] [Substituted for the old section by Punjab Act 3 of 1940, section 5.] Government on such conditions as may be prescribed in this behalf.].