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Union of India - Section

Section 15 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

15. Particulars of address, etc., of applicants and other persons

.-(1) Names and addresses of the applicants and other persons shall be given in full, together with their nationality, calling, and such other particulars as are necessary for identification.
(2)In the case of a firm the full name and nationality of every partner thereof shall be stated.
(3)In the case of foreign applicants and persons having no principal place of business in India, their addresses in their home country shall be given in addition to their address for service in India.
(4)In the case of a body corporate or firm, the country of incorporation or the nature of registration, if any, as the case may be, shall be given.