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Bombay High Court

Krishnaraj Pratap Thaker vs Yatin Hariram Ruparel And Ors And ... on 8 July, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 8791 OF 2022
                       In
      TESTAMENTARY PETITION 377 OF 2008

 Mr.yatin Hariram Ruparel                     ....PETITIONER
             V/S
 Shantadevi Hariram Ruparel                 ....RESPONDENT

WITH INTERIM APPLICATION NO. 392 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Bhavana Harish Ruparel (applicant No. 1) And 2....PETITIONER Ors V/S Yatin Hariram Ruparel (org. Petitioner No.1)and ....RESPONDENT 2 Ors.

WITH INTERIM APPLICATION LODGING NO. 3334 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Yatin Hariram Ruparel ....PETITIONER V/S Shantadevi Ruparel ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 15054 OF 2021 In TESTAMENTARY PETITION 377 OF 2008 Page 1/3 ::: Uploaded on - 08/07/2022 ::: Downloaded on - 09/07/2022 08:52:41 ::: Ashwin Hiraram Ruparel ....PETITIONER V/S Mr.yatin Hariram Ruparel And Anr. ....RESPONDENT WITH INTERIM APPLICATION NO. 2376 OF 2022 In TESTAMENTARY PETITION 377 OF 2008 Krishnaraj Pratap Thaker ....PETITIONER V/S Yatin Hariram Ruparel And Ors And Shantadevi ....RESPONDENT Ruparel (deceased) WITH INTERIM APPLICATION LODGING NO. 9968 OF 2022 In TESTAMENTARY PETITION 377 OF 2008 Yatin Hariram Ruparel ....PETITIONER V/S Shantadevi Ruparel (deceased) ....RESPONDENT Counsel Dr. Abhinav Chandrachud a/w Ms. Khushboo Rupani, Ms. Mahafrin Mehta i/by HSA Advocates for Applicants.

Mr. Karl Tamboly a/w Yadunath Chaudhary, Omkar Kulkarni a/w Kevin Pereira i/by Hassan Ullah Khan for Respondent no.1 Mr. Rahul Narichania, Sr. Adv. a/w Ruchir Goenka, Aayush Shetty i/by Bose and Mitra & Co. for Respondent No. 2.

Mr. Mayur Khandeparkar a/w Mr. Chinmaya Acharya i/b Virag Jadhav for Respondent no. 3 Page 2/3 ::: Uploaded on - 08/07/2022 ::: Downloaded on - 09/07/2022 08:52:41 :::

1) Affidavit / sur rejoinder / R2 dated 6/7/22, in IAL/8791/2022,

2) Aff / Reply / Bhavana R. dated 24/6/2022 in IAL/9968/2022,

3) Aff/ Rejoinder/P2 dated 23/3/2022 in IA/2376/2022 &

4) Aff/ Reply / Bhavana R. dated 24/6/2022 in IAL/15054/2021 are filed in Court (To be placed on Supplmentary Board) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 8th July, 2022 P.C. :

S. O. to 12/07/2022 ( H. O. B.).
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