Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7D] [Entire Act] Madras Presidency - Subsection Section 7D(iv) in Madras Hindu Religious and Charitable Endowments Act, 1951 (iv)is interested in an existing contract for the supply of any material to the Board or for executing any work on behalf of the Board; or
